Citation : 2013 Latest Caselaw 5128 ALL
Judgement Date : 20 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 40330 of 2013 Petitioner :- Jumman Khan And Another Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Punit Kumar Gupta Counsel for Respondent :- C.S.C.,K.R.Sirohi,Vishnu Gupta,Yogesh Kumar Singh Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
Case called out.
None is present for the petitioners.
Put-up as fresh before the appropriate Bench on 9th September, 2013.
Order Date :- 20.8.2013
Priyanka
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