Citation : 2013 Latest Caselaw 5123 ALL
Judgement Date : 20 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- FIRST APPEAL No. - 453 of 2013 Appellant :- Ravi Singh Respondent :- Neelam Singh And 2 Others Counsel for Appellant :- R.K.Singh Kaosik Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
Case called out.
None is present for the appellant.
Put-up as fresh on 18th September, 2013.
Order Date :- 20.8.2013
Priyanka
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