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Paramjeet Singh @ Babbar vs State Of U.P. Thru D.M., Lucknow & 2 ...
2013 Latest Caselaw 5111 ALL

Citation : 2013 Latest Caselaw 5111 ALL
Judgement Date : 19 August, 2013

Allahabad High Court
Paramjeet Singh @ Babbar vs State Of U.P. Thru D.M., Lucknow & 2 ... on 19 August, 2013
Bench: Shri Narayan Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 2648 of 2006
 

 
Petitioner :- Paramjeet Singh @ Babbar
 
Respondent :- State Of U.P. Thru D.M., Lucknow & 2 Ors.
 
Counsel for Petitioner :- Suresh Chandra Srivastava,Prakash Chandra Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Accordingly, the writ petition is dismissed for want of prosecution.

Order Date :- 19.8.2013

pp

 

 

 
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