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Yajnesh Chandra Pandey vs State Of U.P. Thru' Secy. Law ...
2013 Latest Caselaw 5101 ALL

Citation : 2013 Latest Caselaw 5101 ALL
Judgement Date : 16 August, 2013

Allahabad High Court
Yajnesh Chandra Pandey vs State Of U.P. Thru' Secy. Law ... on 16 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 42500 of 2005
 

 
Petitioner :- Yajnesh Chandra Pandey
 
Respondent :- State Of U.P. Thru' Secy. Law Lucknow & Another
 
Counsel for Petitioner :- Jyoti Giri,A.S. Diwekar,H.N.Singh
 
Counsel for Respondent :- C.S.C.,M.A. Qadeer
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

           Pursuant to the Order dated 25th July, 2013, the case is listed today in the cause list of Court No. 21 which has been transferred to this Court.

          In compliance with the directions given in the Order dated 25th July, 2013, Brijendra Kumar Dwivedi, now holding the post of Under-Secretary, U.P. Public Service Commission, Allahabad, is present before the Court,  and he is identified by the learned Standing Counsel.

         The aforesaid Brijendra Kumar Dwivedi will be present before the Court on the next date fixed in the matter.

         List this case before the appropriate Bench on 2nd September, 2013.

Order Date :- 16.8.2013

Priyanka

 

 

 
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