Krishna Chandra Chaudhari & ... vs State Of U.P.& Another
2013 Latest Caselaw 5092 ALL

Citation : 2013 Latest Caselaw 5092 ALL
Judgement Date : 14 August, 2013

Allahabad High Court

Krishna Chandra Chaudhari & ... vs State Of U.P.& Another on 14 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 6221 of 2009
 

 
Applicant :- Krishna Chandra Chaudhari & Others
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- S.K. Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Shahroze Khan
 

 
Hon'ble Naheed Ara Moonis,J.

Put up on 19th August, 2013 as unlisted.

Order Date :- 14.8.2013

Mustaqeem.

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