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Kuldip Singh vs The State Of U.P. Thru Secy. And 4 ...
2013 Latest Caselaw 5022 ALL

Citation : 2013 Latest Caselaw 5022 ALL
Judgement Date : 8 August, 2013

Allahabad High Court
Kuldip Singh vs The State Of U.P. Thru Secy. And 4 ... on 8 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 43545 of 2013
 

 
Petitioner :- Kuldip Singh
 
Respondent :- The State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Ramendra Asthana
 
Counsel for Respondent :- C.S.C.,Amresh Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

        On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1 to 3,  and Sri Amresh Singh, learned counsel for the respondent No. 4, the case is directed to be put-up as fresh on 2nd September, 2013 so as to enable them to obtain instructions in the matter.

       Prayer for interim relief will be considered on the next date fixed in the matter.

Order Date :- 8.8.2013

Priyanka

 

 

 
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