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Prem Pal Singh vs State Of U.P. And 3 Others
2013 Latest Caselaw 5014 ALL

Citation : 2013 Latest Caselaw 5014 ALL
Judgement Date : 8 August, 2013

Allahabad High Court
Prem Pal Singh vs State Of U.P. And 3 Others on 8 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 37544 of 2013
 

 
Petitioner :- Prem Pal Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Brijesh Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

        On prayer made by Sri Brijesh Kumar Mishra, learned counsel for the petitioner, the case is directed to be put-up as fresh on 20th August, 2013 so as to enable him to do the needful as mentioned in the Order dated 15th July, 2013.

Order Date :- 8.8.2013

Priyanka

 

 

 
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