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Md. Sofiana vs State Of U.P. And 3 Others
2013 Latest Caselaw 5013 ALL

Citation : 2013 Latest Caselaw 5013 ALL
Judgement Date : 8 August, 2013

Allahabad High Court
Md. Sofiana vs State Of U.P. And 3 Others on 8 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 43302 of 2013
 

 
Petitioner :- Md. Sofiana
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ashok Kumar Pandey,Manoj Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

          On prayer made by Sri Ashok Kumar Pandey, learned counsel for the petitioner, the case is directed to be put-up as fresh on 3rd September, 2013 so as to enable him to file Supplementary Affidavit annexing thereto, a Certified Copy of the complete Order-Sheet of the Appeal stated to have been filed by the petitioner before the Divisional Commissioner concerned.

Order Date :- 8.8.2013

Priyanka

 

 

 
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