Kundan vs State Of U.P.
2013 Latest Caselaw 5010 ALL

Citation : 2013 Latest Caselaw 5010 ALL
Judgement Date : 8 August, 2013

Allahabad High Court

Kundan vs State Of U.P. on 8 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17219 of 2013
 

 
Applicant :- Kundan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Bhishm Pal Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed on behalf of applicant, put up on 13th August, 2013 as unlisted before the appropriate Court.

Order Date :- 8.8.2013

Mustaqeem.

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