Smt. Preeti Mishra And Anr. vs University Of Alld.Thru ...
2013 Latest Caselaw 5007 ALL

Citation : 2013 Latest Caselaw 5007 ALL
Judgement Date : 8 August, 2013

Allahabad High Court

Smt. Preeti Mishra And Anr. vs University Of Alld.Thru ... on 8 August, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 43435 of 2013
 

 
Petitioner :- Smt. Preeti Mishra And Anr.
 
Respondent :- University Of Alld.Thru Registrar And 9 Ors.
 
Counsel for Petitioner :- Indra Raj Singh,D.K.Mishra
 
Counsel for Respondent :- A.S.G.I.,Ram Gopal Tripathi,Ritvik Upadhya
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Sri V.K. Singh, Advocate, appears on behalf of respondent no. 1, Sri Ritvik Upadhyay, Advocate, appears on behalf of respondent no. 2 and Sri R.B. Singhal, Assistant Solicitor General of India, appears on behalf of Union of India.

Issue notice to respondent nos. 4 to 10. The petitioners may take steps to serve the respondent nos. 4 to 10 by registered post. All the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in week commencing 16.9.2013.

Order Date :- 8.8.2013