Daya Ram vs State Of U.P. And 2 Others
2013 Latest Caselaw 5006 ALL

Citation : 2013 Latest Caselaw 5006 ALL
Judgement Date : 8 August, 2013

Allahabad High Court

Daya Ram vs State Of U.P. And 2 Others on 8 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 37255 of 2013
 

 
Petitioner :- Daya Ram
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Jai Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Sri Pankaj Kumar Sharma holding brief for Sri Jai Singh, learned counsel for the petitioner, the case is directed to be put-up as fresh on 19th August, 2013 so as to enable him to do the needful as mentioned in the Order dated 12th July, 2013 read with the Order dated 29th July, 2013.

Order Date :- 8.8.2013

Priyanka

Download the LatestLaws.com Mobile App