Dr. Ram Autar Singh Gautam vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 5002 ALL

Citation : 2013 Latest Caselaw 5002 ALL
Judgement Date : 8 August, 2013

Allahabad High Court

Dr. Ram Autar Singh Gautam vs State Of U.P.& 2 Ors. on 8 August, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 41476 of 2013
 

 
Petitioner :- Dr. Ram Autar Singh Gautam
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Nishant Mehrotra,Pranjal Mehrotra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Supplementary affidavit filed today, the same may be placed on record.

On 31.7.2013, learned Standing Counsel was asked to obtain instruction. Sri Pankaj Rai, Additional Chief Standing Counsel could not produce any documents relating to the petitioner on the basis of which impugned order has been passed.

On his request, put up on Tuesday (13.8.2013) as fresh to produce the documents relating to the petitioner.

Order Date :- 8.8.2013

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