Citation : 2013 Latest Caselaw 5001 ALL
Judgement Date : 8 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- FIRST APPEAL DEFECTIVE No. - 815 of 2004 Appellant :- Dharam Singh & Others Respondent :- State Of U.P. Thru' Collector & Ors. Counsel for Appellant :- Manoj Kumar Pandey Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
On prayer made by Sri Manoj Kumar Pandey, learned counsel for the appellants, the case is directed to be listed on 20th August, 2013.
The case will be listed amongst the cases listed at the top of the cause-list of the said date.
Order Date :- 8.8.2013
Priyanka
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