Shiv Anand Singh vs Smt. Sadhana Kumari
2013 Latest Caselaw 5000 ALL

Citation : 2013 Latest Caselaw 5000 ALL
Judgement Date : 8 August, 2013

Allahabad High Court

Shiv Anand Singh vs Smt. Sadhana Kumari on 8 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 261 of 2013
 

 
Appellant :- Shiv Anand Singh
 
Respondent :- Smt. Sadhana Kumari
 
Counsel for Appellant :- Arun Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Civil Misc. (Delay Condonation) Application No. 230976 of 2013

Issue notice on the aforementioned Delay Condonation Application.

Notice will be issued to the respondent by Registered Speed Post A.D. fixing 3rd October, 2013.

Requisite steps will be taken by the learned counsel for the appellant within two weeks.

List this case on 3rd October, 2013 for consideration of the aforementioned Delay Condonation Application.

On the said date, the appellant as well as the respondent will be personally present before the Court.

Order Date :- 8.8.2013

Priyanka

Download the LatestLaws.com Mobile App