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Naresh vs State Of U.P.
2013 Latest Caselaw 4998 ALL

Citation : 2013 Latest Caselaw 4998 ALL
Judgement Date : 8 August, 2013

Allahabad High Court
Naresh vs State Of U.P. on 8 August, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16494 of 2013
 

 
Applicant :- Naresh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mahesh Chandra Tiwari,Kiran Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Pramod Kumar Pathak
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Pramod Kumar Pathak, learned counsel appearing on behalf of complainant prays for and is granted ten days' time to file counter affidavit.

List on 22nd August, 2013 as unlisted.

Order Date :- 8.8.2013

Mustaqeem.

 

 

 
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