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Chandra Deo Singh vs The State Of U.P. Thru Secy. And ...
2013 Latest Caselaw 4987 ALL

Citation : 2013 Latest Caselaw 4987 ALL
Judgement Date : 7 August, 2013

Allahabad High Court
Chandra Deo Singh vs The State Of U.P. Thru Secy. And ... on 7 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 37288 of 2013
 

 
Petitioner :- Chandra Deo Singh
 
Respondent :- The State Of U.P. Thru Secy. And Another
 
Counsel for Petitioner :- K.N. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

         Case called out in the revised list.

         None is present for the petitioner.

         List in the next cause list.

Order Date :- 7.8.2013

Priyanka

 

 

 
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