Citation : 2013 Latest Caselaw 4981 ALL
Judgement Date : 7 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 6221 of 2009 Applicant :- Krishna Chandra Chaudhari & Others Opposite Party :- State Of U.P.& Another Counsel for Applicant :- S.K. Yadav Counsel for Opposite Party :- Govt. Advocate,Shahroze Khan Hon'ble Naheed Ara Moonis,J.
Rejoinder affidavit has been filed on behalf of applicants, showing some new facts.
Learned counsel for the complainant wants to verify those facts, therefore let the case be put up on 12th August, 2013.
Order Date :- 7.8.2013
Mustaqeem.
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