Ram Bahadur Verma vs Addl. District Judge (Spl.) Rae ...
2013 Latest Caselaw 4980 ALL

Citation : 2013 Latest Caselaw 4980 ALL
Judgement Date : 7 August, 2013

Allahabad High Court

Ram Bahadur Verma vs Addl. District Judge (Spl.) Rae ... on 7 August, 2013

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 3002 of 2002
 

 
Petitioner :- Ram Bahadur Verma
 
Respondent :- Addl. District Judge (Spl.) Rae Bareli & 3 Others
 
Counsel for Petitioner :- Laxmi Sewak
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Shri Narayan Shukla,J.

List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Accordingly, the writ petition is dismissed for want of prosecution.

Order Date :- 7.8.2013

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