Sandeep Kumar Verma vs State Of U.P. And Others
2013 Latest Caselaw 4979 ALL

Citation : 2013 Latest Caselaw 4979 ALL
Judgement Date : 7 August, 2013

Allahabad High Court

Sandeep Kumar Verma vs State Of U.P. And Others on 7 August, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 57773 of 2012
 

 
Petitioner :- Sandeep Kumar Verma
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rajeev Trivedi,Sanjay Kumar
 
Counsel for Respondent :- C.S.C.,P.P. Chaudhary
 

 
Hon'ble Dilip Gupta,J.

The petitioner had sought admission in the Diploma in Engineering Course for the Academic Session 2012-13. The counselling was held in August 2012 in which the petitioner was denied admission for the reason that he had not passed the Intermediate Examination with Mathematics.

The Session 2012-13 must have been completed by now and even the admission for the Session 2013-13 must have been completed. In such circumstances, no relief can be granted to the petitioner at this stage.

The writ petition is, accordingly, dismissed.

Order Date :- 7.8.2013

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