Ram Swaroop vs State Of U.P.
2013 Latest Caselaw 4976 ALL

Citation : 2013 Latest Caselaw 4976 ALL
Judgement Date : 7 August, 2013

Allahabad High Court

Ram Swaroop vs State Of U.P. on 7 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3506 of 2013
 

 
Appellant :- Ram Swaroop
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.P. Tiwari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the appellant and the learned AGA.

Admit.

Summon the lower court record.

List in the week commencing 9th September, 2013 for consideration of prayer for bail.

In the meantime learned AGA shall file written objections under first proviso to Section 389 Cr.P.C.

Order Date :- 7.8.2013

Mustaqeem.

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