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Haji Zaki-Ur-Rahman vs Smt.Nagma Farah
2013 Latest Caselaw 4958 ALL

Citation : 2013 Latest Caselaw 4958 ALL
Judgement Date : 6 August, 2013

Allahabad High Court
Haji Zaki-Ur-Rahman vs Smt.Nagma Farah on 6 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 258 of 2013
 

 
Appellant :- Haji Zaki-Ur-Rahman
 
Respondent :- Smt.Nagma Farah
 
Counsel for Appellant :- Randhir Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Civil Misc. (Delay Condonation) Application No. 226469 of 2013

         Issue notice on the aforementioned Delay Condonation Application.

        Notice will be issued to the respondent by Registered Speed Post A.D. fixing the next date fixed in the matter.

         Requisite steps will be taken by the learned counsel for the appellant within two weeks.

         List this case on 26th September, 2013 for consideration of the aforementioned Delay Condonation Application.

         On the said date, the appellant as well as the respondent will be personally present before the Court.

Order Date :- 6.8.2013

Priyanka

 

 

 
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