Chheda Lal Verma vs State Of U.P.
2013 Latest Caselaw 4955 ALL

Citation : 2013 Latest Caselaw 4955 ALL
Judgement Date : 6 August, 2013

Allahabad High Court

Chheda Lal Verma vs State Of U.P. on 6 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22355 of 2013
 

 
Applicant :- Chheda Lal Verma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.D. Awasthi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Manish Tiwary, Advocate has put in appearance on behalf of applicant as well as Shri S. N. Pandey, Advocate and Shri Anand Priya Singh, Advocate have put in appearance on behalf of complainant, who prays for and are granted three weeks' time to file counter affidavit along with the inquiry report as mentioned in the first information report.

List this case on 2nd September, 2013 before the appropriate Court showing the name of above mentioned counsels who have put in appearance today from their respective sides.

Order Date :- 6.8.2013

Mustaqeem.

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