Ramesh Chandra vs State Of U.P.
2013 Latest Caselaw 4945 ALL

Citation : 2013 Latest Caselaw 4945 ALL
Judgement Date : 6 August, 2013

Allahabad High Court

Ramesh Chandra vs State Of U.P. on 6 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12146 of 2013
 

 
Applicant :- Ramesh Chandra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.K. Viash,Ram Babu Sharma
 
Counsel for Opposite Party :- Govt. Advocate,Asim Kumar Singh
 

 
Hon'ble Naheed Ara Moonis,J.

Put up this case as unlisted on 19th August, 2013 before the appropriate Bench.

In the meantime learned counsel for the complainant is directed to file counter affidavit.

Order Date :- 6.8.2013

Mustaqeem.

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