Smt. Surekha Shukla vs Suneel Kumar Shukla
2013 Latest Caselaw 4935 ALL

Citation : 2013 Latest Caselaw 4935 ALL
Judgement Date : 5 August, 2013

Allahabad High Court

Smt. Surekha Shukla vs Suneel Kumar Shukla on 5 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 225 of 2013
 

 
Appellant :- Smt. Surekha Shukla
 
Respondent :- Suneel Kumar Shukla
 
Counsel for Appellant :- Ashok Trivedi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant the order dated 25th July, 2013, the case has been put-up today as a fresh case.

Sri Manu Mishra holding brief for Sri Ashok Trivedi, learned counsel for the defendant-appellant states that an Application along with the deficient Court fee has been filed on behalf of the defendant-appellant in the Registry on 25th July, 2013.

The Application and its accompanying Court fee are not on record. Office is directed to trace out the same and place them on record.

As prayed, put-up as fresh on 13th August, 2013.

Order Date :- 5.8.2013

Priyanka

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