Anuradha And Others vs State Of U.P. And Another
2013 Latest Caselaw 4914 ALL

Citation : 2013 Latest Caselaw 4914 ALL
Judgement Date : 5 August, 2013

Allahabad High Court

Anuradha And Others vs State Of U.P. And Another on 5 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 15859 of 2005
 

 
Applicant :- Anuradha And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Abhijit Mishra,Durvijay Singh,Ram Sharan
 
Counsel for Opposite Party :- Govt. Advocate,Alok Sharma
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicants prays for and is granted ten days' time to file complete order sheet.

List thereafter.

Order Date :- 5.8.2013

Mustaqeem.

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