Citation : 2013 Latest Caselaw 4911 ALL
Judgement Date : 5 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 37168 of 2013 Petitioner :- Smt. Parvina Vegam Respondent :- State Of U.P. Thru Secy. And 4 Others Counsel for Petitioner :- Deepak Kumar Srivastava Counsel for Respondent :- C.S.C. Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
On prayer made by the learned Standing Counsel appearing for the respondents, the case is directed to be put-up as fresh on 14th August, 2013 so as to enable him to do needful as mentioned in the Order dated 11th July, 2013.
Order Date :- 5.8.2013
Priyanka
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