Citation : 2013 Latest Caselaw 4909 ALL
Judgement Date : 5 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 34939 of 2013 Petitioner :- Ramsewak Respondent :- State Of U.P. And Another Counsel for Petitioner :- Gaurav Sisodia Counsel for Respondent :- C.S.C. Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
Case called out in the revised list.
None is present for the petitioner.
List in the next cause list.
Order Date :- 5.8.2013
Priyanka
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