Citation : 2013 Latest Caselaw 4907 ALL
Judgement Date : 5 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 42451 of 2013 Petitioner :- Safdar Hussain Respondent :- General Manager, N.E.R And 10 Ors. Counsel for Petitioner :- Qazi Vakil Ahmad,Shyamal Narain Counsel for Respondent :- Vivek Singh Hon'ble Rajes Kumar,J.
Hon'ble Manoj Misra,J.
Sri Vivek Singh, Advocate, appears on behalf of the respondents. He prays for and is granted a week's time to file counter affidavit. Rejoinder affidavit may be filed within a week thereafter.
Put up on 26.8.2013 as a supplementary fresh. Till the next date of listing, there shall be status-quo as on today.
Order Date :- 5.8.2013
OP
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