Citation : 2013 Latest Caselaw 4901 ALL
Judgement Date : 5 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 6221 of 2009 Applicant :- Krishna Chandra Chaudhari & Others Opposite Party :- State Of U.P.& Another Counsel for Applicant :- S.K. Yadav Counsel for Opposite Party :- Govt. Advocate,Shahroze Khan Hon'ble Naheed Ara Moonis,J.
Counter affidavit on behalf of complainant has been filed in reply to the amendment application of the applicants, which is taken on record.
Put up this case on 7th August, 2013 to enable the learned counsel for the applicants to file reply to the counter affidavit filed today.
Order Date :- 5.8.2013
Mustaqeem.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!