Sikchhak Sangh, Acharya Narendra ... vs State Of U.P. And Others
2013 Latest Caselaw 4884 ALL

Citation : 2013 Latest Caselaw 4884 ALL
Judgement Date : 2 August, 2013

Allahabad High Court

Sikchhak Sangh, Acharya Narendra ... vs State Of U.P. And Others on 2 August, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 41321 of 2010
 

 
Petitioner :- Sikchhak Sangh, Acharya Narendra Dev Nagar And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R. K. Maurya,Ashok Khare,M.C.Tripathi
 
Counsel for Respondent :- C. S. C.,Chandra Sharma,Vivek Verma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

The case is passed over on the illness-slip of Sri R.K. Maurya, Advocate.

Order Date :- 2.8.2013

Download the LatestLaws.com Mobile App