Rinshu Prasad Singh vs The State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 4878 ALL

Citation : 2013 Latest Caselaw 4878 ALL
Judgement Date : 2 August, 2013

Allahabad High Court

Rinshu Prasad Singh vs The State Of U.P. Thru Secy. And 2 ... on 2 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 41998 of 2013
 

 
Petitioner :- Rinshu Prasad Singh
 
Respondent :- The State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- R.K. Upadhyaya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

None is present for the petitioner.

List in the next cause list.

Order Date :- 2.8.2013

Priyanka

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