Citation : 2013 Latest Caselaw 4869 ALL
Judgement Date : 2 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 42026 of 2013 Petitioner :- Rati Ram Sahu Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- J.N. Mishra,K.D. Mishra Counsel for Respondent :- C.S.C. Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
On prayer made by the learned Standing Counsel appearing for the Respondents, the case is directed to be put-up as fresh on 6th August, 2013 so as to enable him to obtain instructions in the matter, particularly, in regard to the averments made in Paragraphs 9 and 10 of the Writ Petition.
Order Date :- 2.8.2013
Priyanka
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