Azab Singh vs State Of U.P. And 3 Others
2013 Latest Caselaw 4868 ALL

Citation : 2013 Latest Caselaw 4868 ALL
Judgement Date : 2 August, 2013

Allahabad High Court

Azab Singh vs State Of U.P. And 3 Others on 2 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 42117 of 2013
 

 
Petitioner :- Azab Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Alkesh Singh Chauhan
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, put-up as fresh on 27th August, 2013.

In the meantime, learned Standing Counsel appearing for the respondent Nos. 1 to 3 and Sri Ashish Kumar Srivastava, learned counsel for the respondent No. 4 may obtain instructions in the matter.

Order Date :- 2.8.2013

Priyanka

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