Citation : 2013 Latest Caselaw 4866 ALL
Judgement Date : 2 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16129 of 2013 Applicant :- Nayab Opposite Party :- State Of U.P. Counsel for Applicant :- J.N. Singh,Arimardan Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the petitioner-applicant is present.
Let counter affidavit be filed within two weeks by learned A.G.A.
Rejoinder affidavit, if any, may also be filed within in the meanwhile.
List immediately after expiry of two weeks.
Order Date :- 2.8.2013
Monika
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