Aas Mohammad vs State Of U.P.
2013 Latest Caselaw 4864 ALL

Citation : 2013 Latest Caselaw 4864 ALL
Judgement Date : 2 August, 2013

Allahabad High Court

Aas Mohammad vs State Of U.P. on 2 August, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16122 of 2013
 

 
Applicant :- Aas Mohammad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Haseen Abidi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

I.O. to appear in person along with the C.D to show what evidence regarding the minority of the girl has been collected or otherwise.

List this case on 13.8.2013.

Order Date :- 2.8.2013

Monika

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