Citation : 2013 Latest Caselaw 4847 ALL
Judgement Date : 1 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22328 of 2013 Applicant :- Ashraf Opposite Party :- State Of U.P. Counsel for Applicant :- N.K. Srivastava,P.K. Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Learned AGA prays for and is directed to file counter affidavit within ten days.
List this case on 12th August, 2013 before the appropriate Court.
Order Date :- 1.8.2013
Mustaqeem.
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