The Triveni Engineering & ... vs Muzaffarnagar Development ...
2013 Latest Caselaw 4842 ALL

Citation : 2013 Latest Caselaw 4842 ALL
Judgement Date : 1 August, 2013

Allahabad High Court

The Triveni Engineering & ... vs Muzaffarnagar Development ... on 1 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 6734 of 2006
 

 
Petitioner :- The Triveni Engineering & Industries Ltd. Khatauli Muz.
 
Respondent :- Muzaffarnagar Development Authority And Others
 
Counsel for Petitioner :- S.D. Singh,S.P. Gupta
 
Counsel for Respondent :- C.S.C.,Anil Tiwari,Anurag Khanna,P.K. Singh,R.K. Pandey,Rajesh Kumar Pandey
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Sri Abhijeet Banerjee holding brief for Sri S.D. Singh, learned counsel for the petitioners prays for and is granted three weeks' further time for filing Supplementary Rejoinder Affidavit as mentioned in the Order dated 8th May, 2013.

List thereafter.

Order Date :- 1.8.2013

Priyanka

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