M/S Durga Salt Traders And Others vs Union Of India And Others
2013 Latest Caselaw 4840 ALL

Citation : 2013 Latest Caselaw 4840 ALL
Judgement Date : 1 August, 2013

Allahabad High Court

M/S Durga Salt Traders And Others vs Union Of India And Others on 1 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 8072 of 2006
 

 
Petitioner :- M/S Durga Salt Traders And Others
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- Govind Saran
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Shri Govind Saran, learned counsel for the Respondents has sent illness-slip today.

The case is passed over for the day.

Order Date :- 1.8.2013

Priyanka

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