Shri Nivas Trivedi vs Sanjay Kumar Pandey
2013 Latest Caselaw 4836 ALL

Citation : 2013 Latest Caselaw 4836 ALL
Judgement Date : 1 August, 2013

Allahabad High Court

Shri Nivas Trivedi vs Sanjay Kumar Pandey on 1 August, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 41782 of 2013
 

 
Petitioner :- Shri Nivas Trivedi
 
Respondent :- Sanjay Kumar Pandey
 
Counsel for Petitioner :- D.P.Singh
 

 
Hon'ble Rajes Kumar,J.

From perusal of the impugned order, it appears that 1st May, 2013 was the date fixed for final hearing. In none of the paragraphs, it is stated that what happened on 1st May, 2013 and thereafter.

Let the petitioner may file a supplementary affidavit annexing the copy of the order-sheet.

Put up on 6.8.2013 as fresh.

Order Date :- 1.8.2013

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