Anoop Singh vs State Of U.P.
2013 Latest Caselaw 4835 ALL

Citation : 2013 Latest Caselaw 4835 ALL
Judgement Date : 1 August, 2013

Allahabad High Court

Anoop Singh vs State Of U.P. on 1 August, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32731 of 2012
 

 
Applicant :- Anoop Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kameshwar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the petitioner-applicant is present.

Learned A.G.A. is present.

List this matter in the next cause list.

Order Date :- 1.8.2013

Monika

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