Jai Mangal Kewat vs State Of U.P.
2013 Latest Caselaw 4834 ALL

Citation : 2013 Latest Caselaw 4834 ALL
Judgement Date : 1 August, 2013

Allahabad High Court

Jai Mangal Kewat vs State Of U.P. on 1 August, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26267 of 2012
 

 
Applicant :- Jai Mangal Kewat
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arun Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the accused applicant to press this bail application.

Counter affidavit filed today by learned A.G.A. is taken on record.

Let rejoinder affidavit be filed within one week.

List this matter in next cause list.

Order Date :- 1.8.2013

Monika

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