Citation : 2013 Latest Caselaw 4828 ALL
Judgement Date : 1 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2644 of 2013 Applicant :- Pintoo Opposite Party :- State Of U.P. Counsel for Applicant :- Yakub Ansari,Shashank Dwivedi Counsel for Opposite Party :- Govt. Advocate,Ravi Kar Pandey Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the petitioner-applicant is not present.
Learned A.G.A. is present.
List this matter in the next cause list.
Order Date :- 1.8.2013
Monika
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