Ram Chand vs State Of U.P.
2013 Latest Caselaw 4827 ALL

Citation : 2013 Latest Caselaw 4827 ALL
Judgement Date : 1 August, 2013

Allahabad High Court

Ram Chand vs State Of U.P. on 1 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 337 of 2013
 

 
Appellant :- Ram Chand
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Brijesh Kumar,Chandra Prakash Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the appellant and the learned AGA.

This appeal is reported to be filed beyond time by 37 days.

Learned AGA prays for and is granted three weeks' time to file counter affidavit to the affidavit filed in support of the delay condonation application.

List after three weeks.

Order Date :- 1.8.2013

Mustaqeem.

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