Raj Kumar Kushwaha And Others vs State Of U.P.
2013 Latest Caselaw 4826 ALL

Citation : 2013 Latest Caselaw 4826 ALL
Judgement Date : 1 August, 2013

Allahabad High Court

Raj Kumar Kushwaha And Others vs State Of U.P. on 1 August, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10357 of 2012
 

 
Applicant :- Raj Kumar Kushwaha And Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ali Hasan,O.P. Maurya
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Let progress report of the trial be called by learned A.G.A.

List this matter after two weeks.

Order Date :- 1.8.2013

Monika

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