Jawahar Dhawan vs State Of U.P.
2013 Latest Caselaw 4821 ALL

Citation : 2013 Latest Caselaw 4821 ALL
Judgement Date : 1 August, 2013

Allahabad High Court

Jawahar Dhawan vs State Of U.P. on 1 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22318 of 2013
 

 
Applicant :- Jawahar Dhawan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.K. Pandey,V. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Hari Prakash Mishra, the learned counsel has filed memo of appearance on behalf of complainant, which is taken on record.

Learned counsel for the complainant prays for and is directed to file counter affidavit within a week.

List on 8th August, 2013 before the appropriate Court.

Order Date :- 1.8.2013

Mustaqeem.

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