Citation : 2013 Latest Caselaw 4817 ALL
Judgement Date : 1 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22292 of 2013 Applicant :- Jitendra Opposite Party :- State Of U.P. Counsel for Applicant :- A. Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Learned AGA prays for and is granted ten days' time to file counter affidavit.
List this case on 12th August, 2013 before the appropriate Court.
Order Date :- 1.8.2013
Mustaqeem.
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