Citation : 2013 Latest Caselaw 4813 ALL
Judgement Date : 1 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 19319 of 2013 Applicant :- Smt. Jakira Khatun And 2 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- V.P. Gupta Counsel for Opposite Party :- Govt. Advocate,Praveen Kumar Srivastava Hon'ble Naheed Ara Moonis,J.
It is argued by the learned counsel for the applicants that the applicants have settled the matter outside the court with the opposite party no.2.
Let the matter be placed before the appropriate Bench, if possible on 5th August, 2013 as unlisted.
Order Date :- 1.8.2013
Mustaqeem.
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