Yusuf vs State Of U.P.
2013 Latest Caselaw 995 ALL

Citation : 2013 Latest Caselaw 995 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Yusuf vs State Of U.P. on 16 April, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 941 of 2003
 

 
Petitioner :- Yusuf
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mohd. Arif
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

List again on 10.5.2013 for further hearing by forming appropriate Bench.

Order Date :- 16.4.2013

Priyanka

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