Devi Prasad Misra vs State Of U.P. & Others
2013 Latest Caselaw 993 ALL

Citation : 2013 Latest Caselaw 993 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Devi Prasad Misra vs State Of U.P. & Others on 16 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7181 of 1996
 

 
Petitioner :- Devi Prasad Misra
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.C. Misra,Kuldeep Pati Tripathi,O P Srivastava
 
Respondent Counsel :- C.S.C.,Aditya Tiwari,Sanjay Tripathi
 

 
Hon'ble Pankaj Mithal,J.

List along with writ petitions no. 3901 (S/S) of 2013 and 2028 (S/S) 2008 immediately after two weeks.

Interim order granted earlier shall remain in operation till the next date of listing.

Order Date :- 16.4.2013

SKS

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