Smt. Gayatri Devi vs Disst Basic Education Officer Rae ...
2013 Latest Caselaw 988 ALL

Citation : 2013 Latest Caselaw 988 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Smt. Gayatri Devi vs Disst Basic Education Officer Rae ... on 16 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 8822 of 1993
 

 
Petitioner :- Smt. Gayatri Devi
 
Respondent :- Disst Basic Education Officer Rae Bareli
 
Petitioner Counsel :- A.P.Singh
 
Respondent Counsel :- Meena Asthana
 

 
Hon'ble Pankaj Mithal,J.

Petitioner has sought compassionate appointment in the year 1993 by means of this writ petition.

In view of the fact that no interim direction was issued in the petition, I am of the view that the writ petition does not survive with the passage of time.

It is accordingly dismissed as infructuous.

Order Date :- 16.4.2013

SKS

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